KALOL NAGRIK SAHAKARI BANK LTD Vs. SHAKTI NUTRACEUTICALS PVT LTD
LAWS(NCLT)-2017-8-332
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 18,2017

Kalol Nagrik Sahakari Bank Ltd Appellant
VERSUS
Shakti Nutraceuticals Pvt Ltd Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Rasesh Parikh present for Financial Creditor/ Applicant. None present for Respondent. Proof of dispatch informing the date of hearing on Respondent filed.
(2.) Applicant also filed email notice sent to respondent.
(3.) It appears that email notice sent only on 17.08.2017. List the matter on 22.08.2017 for hearing before admission.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.