Bikkiraveendra Babu, Member - (1.) None present for Applicant/ Corporate Debtor/ Original Applicant.
(2.) Learned Advocate Mr. Siddharth Samal present for Original Respondent (State Bank of India) . Respondent counsel reported that copy of application not received. Applicant is directed to serve copy of application on State Bank of India.
(3.) List the matter on 04.08.2017.;