MEENU BANSAL AND MADAN LAL BANSAL Vs. UNITECH LTD
LAWS(NCLT)-2017-11-620
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 21,2017

Meenu Bansal And Madan Lal Bansal Appellant
VERSUS
UNITECH LTD Respondents

JUDGEMENT

Ina Malhotra, Member - (1.) Present none. Dismissed in default.;


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