SATISH KUMAR GUPTA RP OF ESSAR STEELS INDIA LTD Vs. ODISHA SLURRY PIPELINE INFRASTRUCTURE LTD & ANR
LAWS(NCLT)-2017-12-654
NATIONAL COMPANY LAW TRIBUNAL
Decided on
December 22,2017
SATISH KUMAR GUPTA RP OF ESSAR STEELS INDIA LTD
Appellant
VERSUS
ODISHA SLURRY PIPELINE INFRASTRUCTURE LTD And ANR
Respondents
JUDGEMENT
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(1.) Learned Advocate Mr. Animish Bisht with Learned Advocate Mr. Abhishek Mukherjee with Learned Advocate Mr. Sahil Shah present for Applicant. None present for Respondent in IA 419/2017.
(2.) Proof of dispatch of copy of application on Respondent filed.
(3.) Applicant is directed to issue notice of date of hearing to the Respondents and shall file proof of service.;
(2.) Proof of dispatch of copy of application on Respondent filed.
(3.) Applicant is directed to issue notice of date of hearing to the Respondents and shall file proof of service.;
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