Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Rahil Jain present for Applicant/ Financial Creditor. Learned Counsel Mr. Raheel Patel present for Respondent.
(2.) At request of both sides counsels on the ground that settlement is going to take place.
(3.) List the matter on 20.07.2017 as a last chance.;