JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Raheel Patel i/b Nanavati Associates present for Operational Creditor/ Petitioner. Learned Advocate Mr. Gurusharansingh Virk present for Respondent. Both sides counsels represented that settlement talks are going on and requested one-week time. List the matter on 15.11.2017 as a last chance.;
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