NITIN HASMUKHLAL PARIKH (DIAMOND POWER TRANSFORMERS LTD ) Vs. MADHYA GUJARAT VIJ COMPANY LTD & ORS
LAWS(NCLT)-2017-12-234
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 11,2017

NITIN HASMUKHLAL PARIKH (DIAMOND POWER TRANSFORMERS LTD ) Appellant
VERSUS
MADHYA GUJARAT VIJ COMPANY LTD And ORS Respondents

JUDGEMENT

- (1.) Learned Senior Advocate Mr. Saurabh Soparkar with Learned Advocate Mr. Kunal Vaishnav with Learned Advocate Mr. Ishan Shah present for Applicant. Learned Advocate Mr. Ritu Raj Meena present for Respondent (MGVCL) . None present for IOB.
(2.) Learned Advocate Mr. Pranav Desai present for UCO in IA 340/2017. Heard arguments of Learned Counsel for Applicant and Learned Counsel for Respondents. Order reserved.;


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