PUNJAB NATIONAL BANK Vs. SIDDHI VINAYAK LOGISTICS LTD
LAWS(NCLT)-2017-8-399
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 29,2017

PUNJAB NATIONAL BANK Appellant
VERSUS
SIDDHI VINAYAK LOGISTICS LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Anip Gandhi present for Applicant/ Financial Creditor. Learned Advocate Mr. Digant Kakkad present for Respondent.
(2.) Proof of service of notice on Respondent filed. Learned Advocate Mr. Digant Kakkad filed Vakalatnama for Respondent.
(3.) At request of Respondent counsel for filing objection, if any. List the matter on 31.08.2017.;


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