JUDGEMENT
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(1.) Learned Advocate Mr. Maulik Nanavati i/b Nanavati & Co. present for Applicant. Learned Advocate Mr. Sahil Shah present for Respondent (ICICI Bank Ltd) . Learned Advocate Ms. Puanomi Sheth present for other Respondent in IA 412/2017.
(2.) Heard arguments of Learned Counsel for Applicant, and Learned Counsel for employees representing Dahej unit of ABG Shipyard.
(3.) It is apprehension of the Resolution professional that employees of Dahej Unit and Surat Unit may cause some interruption when the proposed investors visit the company today on 20.12.2017.;
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