ANIL MAHINDROO & ANR Vs. EARTH ICONIC INFRASTRUCTURES PVT LTD
LAWS(NCLT)-2017-12-208
NATIONAL COMPANY LAW TRIBUNAL
Decided on
December 22,2017
ANIL MAHINDROO And ANR
Appellant
VERSUS
EARTH ICONIC INFRASTRUCTURES PVT LTD
Respondents
JUDGEMENT
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(1.) By Order of the Bench, the matter is listed on 12.01.2018;
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