J M ENTERPRISE Vs. GUPTA SYNTEX PVT LTD
LAWS(NCLT)-2017-12-644
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 22,2017

J M Enterprise Appellant
VERSUS
Gupta Syntex Pvt Ltd Respondents

JUDGEMENT

- (1.) Learned Advocate Mr. Dhruvkumar Chauhan present for Operational Creditor/Petitioner. Learned Advocate Mr. Vishal Dave with Learned Advocate Mr. Nipun Singhvi i/b present for Respondent.
(2.) At request of learned Counsel for Respondent. a List the matter on 13L01.2018.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.