IDBI CAPITAL MARKETS & SECURITIES LIMITED Vs. GOENKA DIAMOND AND JEWELS LIMITED
LAWS(NCLT)-2017-8-273
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 29,2017

Idbi Capital Markets And Securities Limited Appellant
VERSUS
Goenka Diamond And Jewels Limited Respondents

JUDGEMENT

- (1.) To come up for arguments on 4th September, 2017. Reply, if any, be filed before the adjourned date with a copy in advance to the Counsel for the Applicant.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.