VALUE LINE INTERIORS PVT LTD Vs. ORRIS INFRASTRUCTURE PVT LTD

LAWS(NCLT)-2017-7-106

NATIONAL COMPANY LAW TRIBUNAL

Decided on July 26,2017

VALUE LINE INTERIORS PVT LTD Appellant

VERSUS

Orris Infrastructure Pvt Ltd Respondents

- (1.) Reply has been filed by the respondents. To come up on for arguments on 27th July 2017.;