JUDGEMENT
Manorama Kumari, Member -
(1.) Rned Advocate Mr. Anip Gandhi present for Financial Creditor/Petitioner. Learned Advocate Mr. Ravish Bhatt present for Respondent.
(2.) Both sides requested for some time as there is likelihood to settle the matter between the parties.
(3.) List the matter on 13.12.2017. - Dated this the 5th day of December, 2017.;
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