JUDGEMENT
M K Shrawatm, Member -
(1.) This present petition has heen filed under Section 252 of the Companies Act 2013 (hereinafter as Act) by "M/s. William Beach Retreat Pvt. Ltd." (hereinafter as Petitioner Company) praying for restoring its name in the Register maintained by the Registrar of Companies. Goa. Daman & Diu (hereinafter as RoC) .
(2.) This petition is filed before NCLT. Mumbai Bench on 12'" October. 2017 under provisions of S. 252 of the Act. And thereafter listed hearing on 10lh November 2017 and then on 4l!l December, 2017.
(3.) The Petitioner Company was incorporated as M/s. William Beach Retreat Pvt. Ltd. with the RoC. Goa. Daman & Diu on 2nd March. 1998 under Companies Act. 1956 as a Private Company limited by shares in Goa havina C1N:L55101GA199XPTC002532.;
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