UNITED MOTORS & HEAVY EQUIPMENT PVT LTD Vs. SUNDARAM INDUSTRIES PVT LTD
LAWS(NCLT)-2017-5-271
NATIONAL COMPANY LAW TRIBUNAL
Decided on May 30,2017

UNITED MOTORS And HEAVY EQUIPMENT PVT LTD Appellant
VERSUS
SUNDARAM INDUSTRIES PVT LTD Respondents

JUDGEMENT

- (1.) Mr.M.Vijayan, Counsel for petitioner present. Mr.P.Chandramouli, Counsel for Respondent also present. Counsel for respondent sought time for filing counter. At request, time is enlarged. Put up on 31.05.2017 at 02.30 p.m.;


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