IDBI TRUSTEESHIP SERVICES LTD Vs. NIRMAL LIFESTYLE LTD

LAWS(NCLT)-2017-9-11

NATIONAL COMPANY LAW TRIBUNAL

Decided on September 04,2017

IDBI TRUSTEESHIP SERVICES LTD Appellant

VERSUS

NIRMAL LIFESTYLE LTD Respondents

- (1.) Tcp No. 932/1&BP/NCLT/MB/MAH/2017 According to Corporate Debtor, this matter has already been disposed of. Hence, wrongly on Board.;