AMERICA EXPRESS BANKING CORPN Vs. SHILPI CABLE TECHNOLOGIES LTD
LAWS(NCLT)-2017-12-198
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 19,2017

AMERICA EXPRESS BANKING CORPN Appellant
VERSUS
Shilpi Cable Technologies Ltd Respondents

JUDGEMENT

- (1.) For Order, see (IB) -563 (PBJ/2017.;


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