ELECTROSTEEL STEEL LTD Vs. IMPERIA STRUCTURES LTD
LAWS(NCLT)-2017-9-5
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 01,2017

ELECTROSTEEL STEEL LTD Appellant
VERSUS
IMPERIA STRUCTURES LTD Respondents

JUDGEMENT

R. Varadharajan, Member - (1.) Learned Counsel for the petitioner is present. Since the matter was heard by Hon'ble President and Mr. R. Varadharajan on 02.08.2017 for clarifications, Let this matter be placed before the appropriate Bench consisting of Hon'ble President and Mr. R, Varadharajan on 8th September 2017.;


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