TATA CAPITAL FINANCIAL LTD Vs. SVOGI OIL GAS & ENERGY LTD

LAWS(NCLT)-2017-7-96

NATIONAL COMPANY LAW TRIBUNAL

Decided on July 20,2017

TATA CAPITAL FINANCIAL LTD Appellant

VERSUS

SVOGI OIL GAS AND ENERGY LTD Respondents

M.M. Kumar, Member - (1.) List the matter on 4th August, 2017.;