JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Senior Advocate Mr. M R Bhatt with Learned Advocate Mr. Arjun Sheth with Learned Advocate Ms. Krina Parekh present for Financial Creditor/Petitioner.
(2.) Learned PCS Mr. P S Tripathi present for Respondent. Suo moto matter reopened. It is represented by both parties that there is no scope for settlement in Company Petition no. 73/2017 Heard arguments of Learned Counsel for petitioner and Learned PCS for Respondent. Order reserved.;
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