DISH TV INDIA PVT LTD Vs. MACRO COMMERCE P LTD
LAWS(NCLT)-2017-10-85
NATIONAL COMPANY LAW TRIBUNAL
Decided on October 09,2017

DISH TV INDIA PVT LTD Appellant
VERSUS
MACRO COMMERCE P LTD Respondents

JUDGEMENT

M.M. Kumar, member - (1.) Notice to show cause to the respondent be issued as to why the petition be not admitted. Service by e-mail is also permitted. List on 6th November 2017.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.