HENKEL ADHESIVES TECHNOLOGIES INDIA PVT LTD Vs. ESS DEE ALUMINUM LTD
LAWS(NCLT)-2017-12-890
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 04,2017

Henkel Adhesives Technologies India Pvt Ltd Appellant
VERSUS
Ess Dee Aluminum Ltd Respondents

JUDGEMENT

- (1.) Prayer is allowed. Petition is dismissed as withdrawn with liberty to file afresh.;


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