P MOHAN RAJ, P DANARAJ, M MEENAKSHI Vs. STATE BANK OF INDIA
LAWS(NCLT)-2017-10-283
NATIONAL COMPANY LAW TRIBUNAL
Decided on October 24,2017

P Mohan Raj, P Danaraj, M Meenakshi Appellant
VERSUS
STATE BANK OF INDIA Respondents

JUDGEMENT

- (1.) Counsels for both the parties are present. Counsel for the non-applicant prayed for time for making final submissions. At request, time is enlarged. Put up on 08.11.2017 at 10.30 A.M.;


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