Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Rakesh Makhija i/b Makhija & Associate present for operational creditor/ Applicant.
(2.) Learned AC A Mr. M. S Chhajed present for Respondent. Proof of service of notice on Respondent filed. Learned ACA Mr. M. S Chhajed filed Memorandum of Appearance for Respondent.
(3.) Respondent shall file objections, if n2y on or before 31.07.2017 after serving copy in advance to the Applicant.;