LOKESH ARORA Vs. PIYUSH COLONISERS LTD
LAWS(NCLT)-2017-10-245
NATIONAL COMPANY LAW TRIBUNAL
Decided on October 11,2017

Lokesh Arora Appellant
VERSUS
Piyush Colonisers Ltd Respondents

JUDGEMENT

R Varadharajan, Member - (1.) Learned Counsel for the petitioner is present and seeks to withdraw this Petition. Acceding to the said request of Learned Counsel for the Petitioner, this petition is dismissed as withdrawn,;


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