JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Mehul Surti present for Applicant/ Operational Creditor. Learned Advocate Mr. Rohan Shah present for Respondent.
(2.) Proof of service of date of hearing filed.
(3.) Learned Advocate Mr. Rohan Shah filed Vakalatnama for Respondent.;
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