- (1.) Learned Advocate Mr. Anip Gandhi with Learned Advocate Mr. Raju Kothari present for Operational Creditor/Applicant. Learned Advocate Mr. Rajesh Bohra f. w present for Directors in IA 382/2017.
(2.) This application is filed by resolution professional seeking order of liquidation under section 33(2) of the Code.
(3.) This authority on the basis of petition filed by Micro Forge (India) Ltd. (Corporate Debtor) under section 10 of the Code, commenced the CIRP by appointing IRP.;