BANK OF MAHARASHTRA Vs. GRID INDIA POWER CABLES PVT LTD
LAWS(NCLT)-2017-8-101
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 09,2017

BANK OF MAHARASHTRA Appellant
VERSUS
Grid India Power Cables Pvt Ltd Respondents

JUDGEMENT

- (1.) Ld. Counsel for the petitioner submits that he shall be filing his rejoinder in terms of the previous order dated 10th August 2017.
(2.) In view of the same, adjourned for final disposal of the case on 23rd August 2017.;


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