RELIANCE COMMERCIAL FINANCE LTD Vs. PRIME CARS PVT LTD
LAWS(NCLT)-2017-8-391
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 28,2017

Reliance Commercial Finance Ltd Appellant
VERSUS
PRIME CARS PVT LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Jaimin Dave present for Financial Creditor. None present for Respondent.
(2.) Proof of service of notice of date of hearing on Respondent filed.
(3.) At request of Learned Counsel for Applicant for filing copy of resolution.;


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