DILIP TIMBLO Vs. SOCIEDADE DE-FORMRNTO INDUSTRIES PVT LTD
LAWS(NCLT)-2017-10-16
NATIONAL COMPANY LAW TRIBUNAL
Decided on October 03,2017

Dilip Timblo Appellant
VERSUS
SOCIEDADE DE-FORMRNTO INDUSTRIES PVT LTD Respondents

JUDGEMENT

- (1.) Tcp 87/397-398/ NCLT/MB/MAH/2006 This matter was in fact posted for hearing to provide consecutive hearings from today to 9lh of this month. But today's cause list being long and there are more than 35 matter of Insolvency and Bankruptcy on the Board, we are unable to take out time for this matter. In view of the same, this matter is posted to 67, 10, 13 and 14th November, 2017, with a direction to call this matter as 1 item in the second halt of all these days.;


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