NEO OUTSOURCING PVT LTD Vs. REGISTRAR OF COMPANIES

LAWS(NCLT)-2017-12-624

NATIONAL COMPANY LAW TRIBUNAL

Decided on December 18,2017

Neo Outsourcing Pvt Ltd Appellant

VERSUS

REGISTRAR OF COMPANIES Respondents

M.M. Kumar, Member - (1.) C.A. No. 449fPB) /2Q17 No ground for preponement of date is made out. The application is dismissed as such.;