TEHRI IRON & STEEL CASTING LTD Vs. PUNJAB NATIONAL BANK
LAWS(NCLT)-2017-8-125
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 07,2017

TEHRI IRON And STEEL CASTING LTD Appellant
VERSUS
PUNJAB NATIONAL BANK Respondents

JUDGEMENT

- (1.) Present none. Be listed for 8th August 2017.;


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