TEHRI IRON & STEEL CASTING LTD Vs. PUNJAB NATIONAL BANK
LAWS(NCLT)-2017-8-125
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 07,2017
TEHRI IRON And STEEL CASTING LTD
Appellant
VERSUS
PUNJAB NATIONAL BANK
Respondents
JUDGEMENT
- (1.) Present none. Be listed for 8th August 2017.;
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