JUDGEMENT
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(1.) Learned Advocate Mr. Rajesh Giri present for Operational Creditor/ Petitioner. Learned PCS Mr. Dhanraj Thakur present for Respondent. Proof of service of notice of date of hearing on Respondent filed. Learned PCS Mr. Dhanraj Thakur filed Memorandum of Appearance for Respondent. Respondent filed objections.
(2.) At request of learned Counsel for Petitioner. List the matter on 08.11.2017.;
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