AGARWAL MARKETING AND SERVICES (ENERGY) PVT LTD Vs. MAX TECH OIL & GAS SERVICES PVT LTD
LAWS(NCLT)-2017-9-256
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 18,2017

AGARWAL MARKETING And SERVICES (ENERGY) PVT LTD Appellant
VERSUS
MAX TECH OIL And GAS SERVICES PVT LTD Respondents

JUDGEMENT

- (1.) Lei notice of the petition be issued to ICICI Bank Limited, NBCC Place, Pragati Vihar, Bhishma Pitamah Marg, New Delhi-110003 & Gujarat Fluorochemcials Limited, ABS Towers, 2nd Floor, Old Padra Road, Vadodra-390007 to show cause why the report submitted by the Insolvency Resolution Professional recommending liquidation of the company be not accepted as it is supported by more than 75% of the Members of Committee of Creditors. Process dasti as well.
(2.) List for further consideration on 05.10.2017.;


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