- (1.) Counsel for the Applicant/Guarantor present in IA/25/17 filed in CP/507/IB/2017. Counsel for State Bank of India (Financial Creditor) also present. Counsel for State Bank of India prayed for time for filing reply and for making submissions. At request, time is enlarged.
(2.) In the meantime, we restrain State Bank of India not to give effect to notice dated 29.08.2017 till the disposal of the IA/25/2017. Put up on 09.10.2017 at 10.30 A.M.;