Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Jaimin Dave present for Financial Creditor/ Applicant. Learned Advocate Mr. Nisarg Desai i/b Nanavati Associates present for Respondent.
(2.) Objections not filed. Heard arguments of Learned Counsel for Applicant and Learned Counsel for Respondent. Order reserved.;