JAYESHKUMAR ARVINDBHAI POPAT (JALARAM COTTON & PROTEINS LTD ) Vs. KOTAK MAHINDRA BANK LTD & ORS
LAWS(NCLT)-2017-9-169
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 18,2017

Jayeshkumar Arvindbhai Popat (Jalaram Cotton And Proteins Ltd ) Appellant
VERSUS
Kotak Mahindra Bank Ltd And Ors Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Mohit Gupta with Learned Advocate Mr. Karan Valecha i/b A.R. Gupta & Associates present for Applicant/ Corporate Debtor. Learned Advocate Mr. Mandeep Singh i/b Kalpesh Patel present for Respondent (HDB Financial Ltd.) . Learned Advocate Mr. Lalit Patel present for Respondent (Kotak Mahindra Bank Ltd) . None present for other Respondents.
(2.) Proof of service of copy of application on Respondents.
(3.) Learned Advocate Mr. Mandeep Singh i/b Kalpesh Patel filed Vakalatnama for Respondent (HDB Financial Ltd) .;


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