JUDGEMENT
-
(1.) This present petition has been filed under Section 252 of the Companies Act, 2013 (hereinafter as Act) by "Itransform Software Solutions Private Limited" (hereinafter as Petitioner Company) praying for restoring its name in the Register-maintained by the Registrar of Companies, Pune (hereinafter as RoC) .
(2.) This petition is filed before NCLT, Mumbai Bench on 18th August, 2017 under provisions of S. 252 of the Act. And thereafter listed for hearing on 9th October, 2017 and then on 13th November, 2017.
(3.) The Petitioner Company was incorporated as Itransform Software Solutions Private Limited with the RoC, Pune on 16th May, 2013 as a Private Company in the city of Pune, Maharashtra having having CIN : U72200PN2013PTC147408.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.