JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Navin Pahwa present for Corporate Debtor/ Applicant.
(2.) Learned Advocate Mr. Anip Gandhi present for Respondent no. 1. Learned Advocate Mr. Bhadrish Raju present for Intervener.
(3.) Learned Counsel appearing for the Applicant and Counsel appearing for intervener represented that the matter is listed before Hon'ble High Court of Bombay on 11.08.2017 and the appeal is listed before Division bench on 31.07.2017.;
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