SIMPLEX INFRASTRUCTURES LTD Vs. AGRANTE INFRA LTD
LAWS(NCLT)-2017-7-314
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 24,2017

SIMPLEX INFRASTRUCTURES LTD Appellant
VERSUS
AGRANTE INFRA LTD Respondents

JUDGEMENT

- (1.) Learned counsel for the respondents submits that he shall be filing his reply during the course of the day. To come up for arguments and disposal on 25th July 2017.;


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