SREI INFRASTRUCTURE FINANCE LTD Vs. K S OILS LTD
LAWS(NCLT)-2017-7-214
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 14,2017

Srei Infrastructure Finance Ltd Appellant
VERSUS
K S OILS LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Sandeep Singhi with Learned Advocate Mr. Mihir Parikh present for Applicant/ Financial Creditor. Learned Advocate Mr. Basant Agarwal present for Respondent.
(2.) Reply filed by Learned Counsel for Respondent.
(3.) Heard arguments of Learned Counsel for Applicant/ Financial Creditor and Learned Counsel for Respondent.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.