R P GOEL PROPRIETOR OF PARIVAHAN ROAD CARRIES Vs. SAMTEL COLOR LTD

LAWS(NCLT)-2017-7-114

NATIONAL COMPANY LAW TRIBUNAL

Decided on July 10,2017

R P GOEL PROPRIETOR OF PARIVAHAN ROAD CARRIES Appellant

VERSUS

SAMTEL COLOR LTD Respondents

JUDGEMENT

- (1.) Learned counsel for the respondent states that reply shall be filed within one week with a copy in advance to the learned counsel for the petitioner. Rejoinder to the reply, if any, be filed within a week thereafter.
(2.) List alongwith (IB) -132(PB) /2017 for 18.07.2017.;

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