NAGAI POWER PVT LTD Vs. GEI INDUSTRIAL SYSTEMS LTD
LAWS(NCLT)-2017-8-383
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 28,2017

Nagai Power Pvt Ltd Appellant
VERSUS
Gei Industrial Systems Ltd Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Hiren Trivedi i/b Sharvil Majmudar present for Operational Creditor. Learned Advocate Ms. Natasha Sutaria present for Respondent. Learned Counsel appearing for applicant sent letter on medical grounds. For hearing, list the matter on 31.08.2017.;


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