IN TOP COLLECTION (INDIA) PVT LTD Vs. ROC, MUMBAI
LAWS(NCLT)-2017-11-779
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 28,2017

In Top Collection (India) Pvt Ltd Appellant
VERSUS
Roc, Mumbai Respondents

JUDGEMENT

- (1.) Ma 596/2017 in CP No. 613/252/NCLT/MB/MAH/2017
(2.) For the Petitioner's Counsel sought for the withdrawal of this Company Petition to file under 282(1) , accordingly, this Petition is hereby dismissed as withdrawn with liberty as sought by the Petitioner.;


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