GREATER BOMBAY CO OPP BANK LTD Vs. HILTON DEVELOPERS PVT LTD
LAWS(NCLT)-2017-12-603
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 18,2017

Greater Bombay Co Opp Bank Ltd Appellant
VERSUS
Hilton Developers Pvt Ltd Respondents

JUDGEMENT

- (1.) Tcp No.889/ I&BP/NCLT/MB/M AH/2017 On the withdrawal memo filed by the Petitioner Counsel, this Company Petition is hereby dismissed as withdrawn.;


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