Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Sahil Shah present for Financial Creditor/ Petitioner. Learned Advocate Mr. Arjun Sheth present for Respondent. r At request of learned Counsel for petitioner to clarify whether Deputy General Manager falls in one of the category mentioned in "(a) to (f) " of board resolution dated 14.07.2017. - List the matter on 17.11.2017.;