NUPOWER RENEWABLES PVT LTD Vs. CAPE INFRASTURCTURE PVT LTD

LAWS(NCLT)-2017-7-64

NATIONAL COMPANY LAW TRIBUNAL

Decided on July 03,2017

NUPOWER RENEWABLES PVT LTD Appellant

VERSUS

CAPE INFRASTURCTURE PVT LTD Respondents

- (1.) Ms. K'langovan,' Counse, for Psen, Xhe Responds we, Heard the Petitioner. Order reserved. already setex parte. Heard mere.;