PODDAR FABRICATORS PVT LTD Vs. GILLANDERS ARBUTHNOT & CO LTD
LAWS(NCLT)-2017-12-114
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 07,2017
PODDAR FABRICATORS PVT LTD
Appellant
VERSUS
GILLANDERS ARBUTHNOT And CO LTD
Respondents
JUDGEMENT
- (1.) Prayer is allowed. Petition is dismissed as withdrawn.;
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