PODDAR FABRICATORS PVT LTD Vs. GILLANDERS ARBUTHNOT & CO LTD
LAWS(NCLT)-2017-12-114
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 07,2017

PODDAR FABRICATORS PVT LTD Appellant
VERSUS
GILLANDERS ARBUTHNOT And CO LTD Respondents

JUDGEMENT

- (1.) Prayer is allowed. Petition is dismissed as withdrawn.;


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