KHUSHBU VINYL PVT LTD Vs. AARTI INDUSTRIES LTD
LAWS(NCLT)-2017-7-304
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 24,2017

Khushbu Vinyl Pvt Ltd Appellant
VERSUS
Aarti Industries Ltd Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Rasesh Parikh present for Operational Creditor/ Applicant.
(2.) None present for Respondent.
(3.) Heard arguments of learned Counsel for Applicant. Applicant is directed to issue notice of date of hearing on Respondent along with copy of this order and shall file proof of service.;


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